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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(c) in Rajasthan Sports University, Jhunjhunu Act, 2013

(c)the Principal Secretary to the Government of Rajasthan, Youth Affairs and Sports Department, or his nominee not below the rank of a Deputy Secretary to the Government;