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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(a)the procedure to be followed at the meetings of the Board and the Committees appointed by the Board and the number of members required to form a quorum for such meetings;