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[Section 6]
[Entire Act]
State of Odisha - Subsection
Section 6(1) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
| (a) | Registrar | Chairman |
| (b) | Deputy Secretary, General Administration Department to benominated by Special Secretary. | Member |
| (c) | Deputy Registrar (Judicial) | Member-Convenor |