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State of Odisha - Section

Section 6 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

6. Constitution of Committee.

(1)There shall be constituted a Departmental Promotion Committee consisting of the following persons to consider the cases of promotion from Group 'D' to Group 'C' and within Group 'C' posts, namely:-
(a) Registrar Chairman
(b) Deputy Secretary, General Administration Department to benominated by Special Secretary. Member
(c) Deputy Registrar (Judicial) Member-Convenor
(2)The recommendation of the Committee shall be valid and can be operated upon not withstanding the absence of anyone of its members other than the Chairman, provided the member so absenting was duly invited to attend the meeting of the Committee.