Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(iv) in The Gujarat Ayurved University Act, 1965 (iv)The [Board] [This word was substituted for the word 'Boards' by Gujarat 11 of 1968, Section 3] for Sports and Students Welfare, and
