Section 14 in The Gujarat Ayurved University Act, 1965

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- The following shall be the authorities of the University, namely.-

(i)The Senate,

(ii)The Syndicate,

(iia)[ The Board of Post-Graduate Teaching and Research] [Clause (iia) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.],

(iii)The Boards of Studies,

(iv)The [Board] [This word was substituted for the word 'Boards' by Gujarat 11 of 1968, Section 3] for Sports and Students Welfare, and

(v)such other Boards and bodies of the University as may be declared by the Statutes to be authorities of the University.

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