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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(4) in The Nathdwara Temple Rules, 1973

(4)Before submitting the list for consideration of the Government the Board shall obtain the consent of each such person that he would serve on the Board if approved by the State Government for a minimum period of three years with due faith and devotion to the Sampraday.