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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Bihar - Subsection

Section 74(4) in The Bihar Municipal Election Rules, 2007

(4)If a voter does not put the Ballot Paper issued to him in the ballot box, and the Ballot Paper is found at the Polling Station or a place nearby then the Ballot Paper shall be deemed to be returned to the Presiding Officer under sub-section (2) ana action with regard to this shall be taken as indicated in sub-rule (2).