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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(9)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(a)Business Plan of the generating company (plant-wise separately) for the entire Control Period to be submitted to the Commission for approval, prior to the start of the Control Period ;