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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(h) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(h)"Samvida Shala Shikshak" means persons appointed under these rules by any Panchayat for teaching in a school under its control;