Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] Union of India - Subsection Section 94(b) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011 (b)In the note inserted below Sugar (Price Determination for 2009-2010 Production) Order, 2011, the words 'Notification No. G.S.R. 527(E)/ Ess.Com./ Sugar dated 25th June, 2010' may be read as 'Notification No. G.S.R. 527(E)/ Ess.Com./ Sugar, dated 21st June, 2010'.
