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Union of India - Section

Section 94 in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011

94. M/s. Bhairavnath Sugar Works Ltd., Post: Sonari, Taluk: Paranda, District: Osmanahad.

Tamilnadu and Pondicherry
(viii)against serial No. 41 relating to New Horizon Sugar Mills Pvt. Ltd., Sagrur (Aniyur), P.O. Kandamanglam, Distt. Pondicherry shall be substituted by EID Parry (India) Ltd., Unit-Ariyur, P.O. Kandamanglam, Distt. Pondicherry.
(b)In the note inserted below Sugar (Price Determination for 2009-2010 Production) Order, 2011, the words 'Notification No. G.S.R. 527(E)/ Ess.Com./ Sugar dated 25th June, 2010' may be read as 'Notification No. G.S.R. 527(E)/ Ess.Com./ Sugar, dated 21st June, 2010'.
Note :- Principal Notification was issued vide Notification No. G.S.R. 527(E)/ Ess.Com/ Sugar, dated 21st June, 2010 and published in the Gazette of India, Part II, Section 3, Sub-section (i), dated 21st June, 2010 and the subsequent amendment was issued vide Notification No. G.S.R. 36(E)/ Ess.Com/ Sugar, dated 18th January, 2011 and published in the Gazette of India, Part II, Section 3, Sub-section (i) dated 18th January, 2011.