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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iv) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

(iv)The Sports Authority of Andhra Pradesh / District Sports Authority concerned reserves the right either to approve or reject the application for allotment of Stadia without assigning any reasons there for;