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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(2)(a) in The Karnataka Education Act, 1983

(a)to submit every year before such date and to such authority, as may be prescribed, an annual report relating to the administration of the local authority institution and an annual budget estimate relating thereto.