Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jharkhand - Subsection Section 15(b) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015 (b)The Department will construct/provide dustbin at all tourist place of the state within One year from the date of enactment of the act.
