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State of Assam - Section

Section 37 in Mising Autonomous Council Act, 1995

37. Salaries, allowances and other emoluments.

(1)The President and the Vice -President shall be whole time functionaries and shall be paid out of the Village Council fund such salaries and allowances as may be prescribed.
(2)The other terms and conditions of service of the President and the Vice -President shall be such as may be prescribed.