Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(2) in Mising Autonomous Council Act, 1995

(2)The other terms and conditions of service of the President and the Vice -President shall be such as may be prescribed.