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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(7) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(7)If the committee constituted under sub-section (6) fails to submit the panel within the period specified therein, the Kuladhipati may appoint any person whom he deems fit to be Kulpati after consultation with the State Government.