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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(4) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(4)The Reactive Energy Charges and Unscheduled Interchange Charges as determined by SLDC shall be paid to the transmission licensee and/or distribution licensee in whose area of supply the consumer availing Open Access is located.