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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Nagaland - Subsection

Section 63(4) in The Global Open University (Nagaland) Act, 2006

(4)If the orders are annulled or amended by the Nagaland Legislative Assembly, they will be of no effect or be of amended effect, as the case may be, from the date of passing of the motion for annulment or amendment.