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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(12) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(12)The names and contact details of the SJPU or Child Welfare Police Officer shall be placed at a conspicuous part at the police stations, Child Care Institutions, Committees, Boards and the Children's Courts