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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4) in West Bengal College Service Commission Act, 2012

(4)[ There shall be a Finance Officer of the Commission who shall be appointed by the State Government from amongst the officers of the West Bengal Audit and Accounts Service, on deputation:Provided that in case of non-availability of such officer, the State Government may appoint a teacher or an officer having adequate knowledge of accounts and finance, from Government colleges or from Government-aided colleges or from State-aided Universities, on such terms and conditions and for such period as may be determined by the State Government.] [Inserted by West Bengal Act No. 26 of 2017, dated 30.6.2017.]Chapter-III Powers and Functions of the Commission and its Zones