Section 4(1)(b) in Tamil Nadu Electricity Grid Code, 2005

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)STU shall discharge all functions of planning and coordination relating to intra state transmission system with

(i)Central transmission utility

(ii)State Government

(iii)Generating Stations

(iv)Regional Power Committee

(v)Central Electricity Authority

(vi)All Licensees

(vii)Any other person notified by the State Government in this behalf

Legal Document View