Allahabad High Court
M/S International Corrugators vs Union Of India And Others on 2 April, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT TAX No. - 2152 of 2008 Petitioner :- M/S International Corrugators Respondent :- Union Of India And Others Petitioner Counsel :- Pankaj Bhatia Respondent Counsel :- A.S.G.I.,A. Nigam,S. Chopra,S.P. Kesarwani,Subodh Kumar,Suobdh Kumar Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J. Dismissed.
For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.
Order Date :- 2.4.2010 RKP