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Allahabad High Court

M/S International Corrugators vs Union Of India And Others on 2 April, 2010

Bench: Sunil Ambwani, Kashi Nath Pandey

Court No. - 29

Case :- WRIT TAX No. - 2152 of 2008

Petitioner :- M/S International Corrugators
Respondent :- Union Of India And Others
Petitioner Counsel :- Pankaj Bhatia
Respondent Counsel :- A.S.G.I.,A. Nigam,S. Chopra,S.P. Kesarwani,Subodh
Kumar,Suobdh Kumar

Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J. Dismissed.

For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.

Order Date :- 2.4.2010 RKP