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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Bombay Presidency - Subsection

Section 70(4) in The Bombay Dentists Rules, 1951

(4)If the Council or the Executive Committee, as the case may be, grants the application, the Registrar shall remove the applicant's name from the register and send notice of such removal to the applicant by a registered letter addressed to his registered address.