Section 6(2) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006
(2)[ The Advisory Board to be constituted under sub-section (1), by an order, shall consist of the following persons :(I)Engineer-in-chief and ex officio Chairperson;Secretary,Public Works Department(ii)Additional Chief Engineer, Convenor;(Head Quarter)Public Works Directorate(iii)Technical Secretary, Member;Public Works Department(iv)Such other officers not more than three of whom two shall be in the rank of Additional Chief Engineer and one in the rank of Superintending Engineer to be nominated as members by the State Government, by order :Provided that the State Government may, by an order, bring about any change in the composition of Advisory Board whenever deemed expedient to do so.] [[Sub-section (2) Substituted by section 9(2), ibid (w.e.f. 10.9.2010), which read as under :
