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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(1)(h) in Karnataka Janapada Vishwavidyalaya Act, 2011

(h)one Professor from the Post graduate studies by rotation for a term of one year on the basis of seniority to be nominated by the Vice-Chancellor with prior approval of the Government.