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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Jan Shiksha Adhiniyam, 2002

(3)It applies to the schools of the State Government and local body and schools receiving aid from the State Government. The provisions of this Act shall not apply to the institutions covered under Article 30 of the Constitution of India.