Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015 13. Removal of difficulties. - Final removal of any difficulty related with these cadre rules will made in constitution with The Law Department/General Administrative Department.
