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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1) in The Maharashtra Universities Act, 1994

(1)The Board of College and University Development shall be responsible to plan development of the university, both physical and academic, and it shall conduct academic audit of the university departments, institutions, colleges and recognised institutions. It shall also plan, monitor, guide and co-ordinate under-graduate and post-graduate academic programme and development of affiliated colleges.