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State of West Bengal - Section

Section 17 in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

17. Time within which the initial applicant(s)/intending consumer(s) is/are to pay his/their share of the costs.

- The estimated expenditure to be recovered from an initial applicant/intending consumer/a number of initial applicants/intending consumer(s) shall be payable, as one time payments, by the initial applicant(s)/intending consumer(s) to the distribution licensee within the time limit of 60 days from the date of communication of the quotations.