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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(5) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(5)On the basis of the feasibility report/recommendations made under sub-rule (4), the Executive Engineer may grant permission for the construction of well to the applicant.