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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Nazakat Ali Hashmi vs . Anupam Kashyap & Ors. on 14 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Nazakat Ali Hashmi Vs. Anupam Kashyap & Ors.

COPC No.82 of 2023 .

14.06.2023 Present: Mr. Bimal Gupta, Senior Advocate with Mr. Varun Thakur, Advocate, for the petitioner. Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for respondents No.1 and 2.

Mr. Ajeet Pal Singh Jaswal, Advocate, for respondents No.3 and 4.

CMP No.7025 of 2023 The applicants/respondents No.1 and 2 are seeking six weeks' more time to file reply to the contempt petition. The application was moved on 27.05.2023. More than two weeks have gone by. The judgment in question was delivered on 05.03.2022. The respondents are directed to file reply/compliance affidavit before the next date.

The application stands disposed of.

COPC No.82 of 2023

List on 03.07.2023.





                                                    Jyotsna Rewal Dua
             June 14, 2023                                Judge
                Mukesh




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