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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(ii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(ii)contribution and grants made by the Government on such conditions as are consistent with the provisions of this Act; and