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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(6)(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)provide courses of study for admission to the examination for degrees and diplomas of the Universities specified in clause (a), shall be deemed to be colleges affiliated to [the Tamil Nadu Dr. M.G.R. Medical University, Chennai] [Substituted by section 5 of the Dr. M. G. R. Medical University, Tamil Nadu (Amendment) Act, 1991 (Tamil Nadu Act 9 of 1991) which was deemed to have come into force on the 10th December 1990.] under this Act and the provisions of this Act shall, as far as may be, apply accordingly.