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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(ii) in The U.P. Extension Educators Service Rules, 1985

(ii)If, in the above case, instead of recruitment, in any year (X), being in accordance with the prescribed quota, 8 persons are recruited by promotion and 12 directly and the rules or where there are no rules, the relevant orders in force for the time being do not permit the unfilled vacancies of any source being filled from other sources and the deficiency in the quota of direct recruits is made good in the next year (Y) by recruiting 18 direct recruits and 2 promotees out of 20 vacancies, the combined select list in (X) and (Y) year shall be prepared in the following cyclic order :