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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2) in The West Bengal District Planning Committee Act, 1994

(2)It extends to the whole of West Bengal, except the areas to which the provisions of-
(a)the Calcutta Municipal Corporation Act 1980, or
(b)the Darjeeling Gorkha Hill Council Act, 1988, or
any part of modification thereof, apply or may hereafter be applied.