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Union of India - Section

Section 9 in The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007

9. Saving.

- Nothing in these rules shall affect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes the Scheduled Tribes and other Backward Classes, the ex-servicemen and other special categories of person in accordance with the orders issued by the Central Government from time to time in this regard.