Bombay High Court
Ankush Bhagwan Gore And Anr vs Anant Ramchandra Dhekane And Ors on 5 November, 2019
Author: A.M.Badar
Bench: A.M.Badar
(11)WPNo.141392017.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14139 OF 2017
Somnath Brijlal Bhatia & Anr. ... Petitioners
Versus
The State of Maharashtra
Through The Collector & Ors. ... Respondents
WITH
WRIT PETITION NO.780 OF 2019
Ankush Bhagwan Gore & Anr. ... Petitioners
Versus
Anant Ramchandra Dhekane & Ors. ... Respondents
WITH
CIVIL APPLICATION NO.2605 OF 2017
IN
REJECTED CASE NO.1714 OF 2017
Ankush Bhagwan Gore & Anr. ... Applicants
Versus
Somnath Brijlal Bhatia & Ors. ... Respondents
.....
Mr.Pradip Zende i/b. Mr.Nandu V. Pawar, Advocate for the Petitioners in WP/14139/2017.
Mr.Navin Rathod i/b. Mr.Siddharth R. Karpe, Advocate for the Petitioners in WP/780/2019 and for Applicants in CAW/2605/2017 in RC/1714/2017.
Mr.C.D.Mali, AGP for the Respondent/State.
Gaikwad RD 1/2 ::: Uploaded on - 05/11/2019 ::: Downloaded on - 07/11/2019 00:06:16 :::(11)WPNo.141392017.odt Mr.Y.V.Divekar i/b. M/s.Divekar & Co., Advocate for the Respondent No.2 in WP/14139/2017.
....
CORAM : A.M.BADAR J.
DATED : 5th NOVEMBER 2019.
P.C. :
1 Adjournment is sought by the petitioner, who has circulated this petition.
2 Stand over to 17th December 2019.
(A.M.BADAR, J.) Gaikwad RD 2/2 ::: Uploaded on - 05/11/2019 ::: Downloaded on - 07/11/2019 00:06:16 :::