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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(2)(a) in The Orissa Land Reforms Act, 1960

(a)[fifty per centum of the market value] [Substituted vide Orissa Act No. 9 of 1974.] of tanks, wells and of structures of a permanent nature situate in land;