Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Securities And Exchange Board Of India - Subsection Section 54(7) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 (7)The issuer shall maintain a record of certificates of securities, which have been dematerialised.
