Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act] State of West Bengal - Subsection Section 240(2)(b) in West Bengal Municipal Act, 1993 (b)grant permission to retain such work or portion thereof on such terms and conditions as the Chairman-in-Council may consider fit to impose.