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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Andhra Pradesh - Subsection

Section 91(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)that any registered or licensed place for the disposal of the dead is in such a state or a situation as to be or to be likely to become, dangerous to the health of persons living in the neighbourhood thereof; or