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Union of India - Section

Section 276 in The Dedicated Freight Corridor Railway General Rules, 2018

276. Supply and care of equipment.

(1)Based on number of lines and directions of movement permitted on each, the requirement of Hand signal lamps, flags (Red and Green), banner flags and such other articles as may be needed by the Gateman for efficient and safe working of trains, shall be prescribed in the Station Working Rule of controlling station of Indian Railway;
(2)Every gate man shall, - (a) be supplied with the equipment prescribed as per sub-rule (1) of the rule 276 above and such other articles as may be additionally prescribed by controlling Railway administration; and
(b)keep such signals, flasher lights and other equipment in proper order and ready for use.
(3)Controlling supervisor of a level crossing gate shall ensure that all the prescribed equipment are available and maintained at the Gates under his charge, as per the norms prescribed by special instructions.