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[Cites 0, Cited by 0] [Section 276] [Entire Act]

Union of India - Subsection

Section 276(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Based on number of lines and directions of movement permitted on each, the requirement of Hand signal lamps, flags (Red and Green), banner flags and such other articles as may be needed by the Gateman for efficient and safe working of trains, shall be prescribed in the Station Working Rule of controlling station of Indian Railway;