Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 028] [Entire Act] State of Maharashtra - Subsection Section 028(49) in The Maharashtra Shops and Establishments Act, 1948 (49)Charkop Shraddha Co-op.Society Ltd. Plot No. 231, RDP 5, Sector-2, Charkop, Kandivali(W.), Mumbai.
