Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Madhya Pradesh - Subsection Section 28(4) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (4)All the members of the Academic Council other than ex officio members and members referred to in sub-section (3) shall hold office for a term of three years.
