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State of Bihar - Section
Section 69 in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019
69. State Level Mining Task Force.
| (a) | Chief Secretary | - | Chairman |
| (b) | Development Commissioner | - | Member |
| (c) | Principal Secretary Home | - | Member |
| (d) | DG Police | - | Member |
| (e) | Principal Secretary, Environment and Forest | - | Member |
| (f) | Principal Secretary, Revenue and Land Reforms | - | Member |
| (g) | Principal Secretary, Industries | - | Member |
| (h) | Principal Secretary, Road Construction Department | - | Member |
| (i) | Principal Secretary, Building ConstructionDepartment | - | Member |
| (j) | Principal Secretary, Rural Works Department | - | Member |
| (k) | Principal Secretary, PHED | - | Member |
| (l) | Principal Secretary Commercial Taxes Department | - | Member |
| (m) | Chairman State Pollution Control Board | - | Member |
| (n) | Principal Secretary, Mines and Geology Department | - | Member |
| (o) | Director Mines | - | Member Secretary |