Section 10L(2) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956
(2)There shall be paid to each Government Chief Whip a conveyance allowance [equal to the cost of [[one thousand litres] [Substituted by Act 5 of 1991 w.e.f. 1.11.1990]] of petrol] per mensem.[[10M. Conveyance for the Opposition Chief Whip. [Deemed to have been Inserted by Act 16 of 2009 w.e.f.1.1.2009]