Section 7 in The Orissa Rural Infrastructure and Socio-Economic Development Act, 2004
7. Rural infrastructure and Socio economic development fund.
(1)There shall be established a fund to be called "The Orissa Rural Infrastructure and Socio-Economic Development Fund" which shall be administered in such manner as may be prescribed.(2)The fund shall consist of -(a)all proceeds of tax;(b)any sum granted by the State Government; and(c)any other sum received from any source whatsoever.
